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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(3)(e) in The West Bengal University of Health Sciences Act, 2002

(e)any vacancy in the Executive Council shall be filled up, either by appointment or nomination, as the case may be. by the respective authority entitled to make the same, and, on the expiry of the period of filling the vacancy, such appointment or nomination shall cease to be effective;