Gujarat High Court
Legal Heirs Of Bhikhaji Kadvaji Thakor vs Mamlatdar Idar on 1 July, 2025
NEUTRAL CITATION
C/SCA/7871/2025 ORDER DATED: 01/07/2025
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 7871 of 2025
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LEGAL HEIRS OF BHIKHAJI KADVAJI THAKOR & ORS.
Versus
MAMLATDAR IDAR & ORS.
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Appearance:
MR DA SANKHESARA(5955) for the Petitioner(s) No.
1,1.1,1.2,1.3,2,2.1,2.2,2.3,2.4,2.5,2.5.1,2.5.2
MS POOJA ASHAR, AGP for the Respondent(s) No. 1,2
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CORAM:HONOURABLE MR. JUSTICE ANIRUDDHA P. MAYEE
Date : 01/07/2025
ORAL ORDER
1. By the present Special Civil Application, the petitioners seek direction to the respondent- Mamlatdar, Idar to implement and execute the order dated 14.06.2024 passed in Case No.15 of 2023 under the Mamlatdar Courts Act.
2. The learned counsel for the petitioners submits that they have also filed an appropriate application under Section 21 of the Mamlatdar Court Act for execution of the said order on 26.06.2025. He submits that the said order be implemented expeditiously.
3. The learned AGP Ms.Pooja Ashar, upon instructions, from Shri Amrutbhai A. Raval, Mamlatdar Idar, who is personally Page 1 of 2 Uploaded by KUMAR ALOK(HC01091) on Tue Jul 01 2025 Downloaded on : Wed Jul 02 02:25:25 IST 2025 NEUTRAL CITATION C/SCA/7871/2025 ORDER DATED: 01/07/2025 undefined present before this Court today, submits that the said application of the petitioners shall be decided and the order dated 14.06.2024 shall be implemented within a period of two weeks.
4. The learned counsel for the petitioners has no objection to the said statement.
5. In view thereof, the Special Civil Application is disposed of with a direction that the respondent No.1 shall decide the application of the petitioners and implement the order dated 14.06.2024 in case No.15 of 2023 expeditiously in any case within a period of 2 weeks from today.
6. The present Special Civil Application is accordingly disposed of. No order as to costs.
(ANIRUDDHA P. MAYEE, J.) KUMAR ALOK Page 2 of 2 Uploaded by KUMAR ALOK(HC01091) on Tue Jul 01 2025 Downloaded on : Wed Jul 02 02:25:25 IST 2025