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[Cites 0, Cited by 0] [Section 54(1A)] [Section 54] [Entire Act]

State of Rajasthan - Subsection

Section 54(1A)(iv) in Rajasthan Goods and Services Tax Rules, 2017

(iv)Goods and Services Tax Identification Number of supplier of common service and original invoice number whose credit is sought to be transferred to the Input Service Distributor;