Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37(8)] [Section 37] [Entire Act] Union of India - Subsection Section 37(8)(b) in The Companies (Incorporation) Rules, 2014 (b)an application is pending under the provisions of the Companies Act1956 or the Companies Act, 2013 for striking off its name, or