State Consumer Disputes Redressal Commission
Harpreet Singh vs Harpreet Singh on 9 November, 2012
STATE CONSUMER DISPUTES REDRESSAL COMMISSION, PUNJAB,
DAKSHIN MARG, SECTOR 37-A, CHANDIGARH.
First Appeal No.1294 of 2012
Date of institution : 01.10.2012
Date of decision : 09.11.2012
Harpreet Singh son of Tarsem Singh, resident of Kot Isa Khan, Tehsil
Dharamkot, District Moga.
...Appellant
Versus
1.Friends Telecom, Ram Ganj Road, Opposite Street No.3, Moga, through its proprietor.
2. Samsung Distributor, G.T.Road, Moga, Opp. Dutt Road, Moga.
3. Samsung Care Center, Akalsar Road, Ram Ganj Mandi Chowk, Moga.
4. Samsung India Electronics Pvt. Ltd.B-1, Sector 81, Phase 2, Noida, District Gautam Buddh Nagar, UP.
5. Samsung Customer Satisfaction 2nd Floor, Tower-C, Vipul Tech Square, Sector 43, Golf Course Road, Gurgaon, Haryana.
.....Respondent First Appeal against the order dated 10.9.2012 passed by the District Consumer Disputes Redressal Forum, Moga.
Before:-
Shri Piare Lal Garg, Presiding Member Shri Jasbir Singh Gill, Member Present:-
For the appellant : Sh.N.K.Manchanda, Advocate. PIARE LAL GARG, PRESIDING MEMBER Learned counsel for the appellant requested for dismissal of the appeal as he will file the fresh complaint before the District Forum.
As per prayer of the counsel for the appellant, the appeal is dismissed as withdrawn. However, the appellant has liberty to seek appropriate remedy before the District Forum.
(Piare Lal Garg) Presiding Member (Jasbir Singh Gill) Member November 09, 2012.
Davinder