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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(d) in The Vegetable Oil Products Production and Availability (Regulation) Order 2011

(d)the names and addresses of the producer registered under this order to whom each variety of solvent extracted oil, that is "semi-refined", "raw grade 1", "raw grade 2", was dispatched during the period and the quantities so dispatched;