Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Rajasthan - Subsection Section 44(2) in THE RAJASTHAN ELECTROPATHY SYSTEM OF MEDICINE ACT, 2018 (2)Every appeal under sub-section (1) shall be preferred within three months ofthe date of the communication of the decision sought to be appealed from.
