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State of Uttar Pradesh - Section

Section 4 in The U.P. Boiler Rules, 1969

4. Calculation of registration and inspection fees.

- Every application under sub-section (1) of Section 7 and sub-section (4) of Section 8 shall be accompanied by a fee calculated on the basis of boiler rating as prescribed under Regulation 384. The formulate for calculating the boiler-rating shall be as prescribed in Regulation 383.