Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of West Bengal - Subsection Section 44(c) in West Bengal Inland Fisheries Rules, 1985 (c)stop and search any person and vehicle or vessel of animal used or suspected of being used for delivery of fish from premises where he has reason to believe that fish are stored;
