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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Goa - Subsection

Section 87(5) in The Corporation of the City of Panaji (Election) Rules, 2004

(5)The provisions of rule 25 and rules 64 to 85 shall apply in relation to the conduct of an adjourned poll as they apply in relation to the poll before it was so adjourned.