Bombay High Court
Mohammad Rafiq Patel vs The Collector Of Solapur, And Ors on 22 October, 2019
Author: Ujjal Bhuyan
Bench: Ujjal Bhuyan
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 870 OF 2019
Mrs. G.K.Malewadi ... Petitioner.
V/s.
The Collector of Solapur & Ors. ... Respondents.
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WITH
WRIT PETITION NO. 828 OF 2019
Mrs. M.S. Kallurkar ... Petitioner.
V/s.
The Collector of Solapur & Ors. ... Respondents.
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WITH
WRIT PETITION NO. 872 OF 2019
Mrs. S.S.Kamshetti ... Petitioner.
V/s.
The Collector of Solapur & Ors. ... Respondents.
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WITH
WRIT PETITION NO. 920 OF 2019
Shri S.T.Kallurkar ... Petitioner.
V/s.
The Collector of Solapur & Ors. ... Respondents.
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WITH
WRIT PETITION NO. 11863 OF 2018
Mohammad R. Patel ... Petitioner.
V/s.
The Collector of Solapur & Ors. ... Respondents.
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WITH
Borey 1/3
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WRIT PETITION NO. 11993 OF 2018
P.G.Bhinge ... Petitioner.
V/s.
The Collector of Solapur & Ors. ... Respondents.
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WITH
WRIT PETITION NO. 12734 OF 2018
Smt. M. D. Kallurkar ... Petitioner.
V/s.
The Collector of Solapur & Ors. ... Respondents.
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WITH
WRIT PETITION NO. 12735 OF 2018
S.G.Patil ... Petitioner.
V/s.
The Collector of Solapur & Ors. ... Respondents.
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Mr. S.G. Kudle, Advocate, a/w. Ujwal R. Agandsurve,
Advocate for the Petitioner in all petitions.
Ms. Kavita Anchan, Advocate a/w. Arsh Misra, Advocate
for Respondent No. 5a- Airport Authority of India.
Mr. Akshay Patil, Advocate i/by Subhash Lolge for
Respondent No. 5c.
Mr.C.D. Mali, AGP, for the State- Respondent Nos. 1 to 4.
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CORAM : UJJAL BHUYAN, J.
DATE : OCTOBER 22, 2019.
PC :
1 In this bunch of writ petitions already notice
has been issued with interim stay. Parties have also
filed affidavits. However, State may also file affidavit.
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3 Stand over to 27.11.2019.
4 Interim order passed earlier shall continue till then.
(UJJAL BHUYAN, J.) .....
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