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Bombay High Court

Mohammad Rafiq Patel vs The Collector Of Solapur, And Ors on 22 October, 2019

Author: Ujjal Bhuyan

Bench: Ujjal Bhuyan

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            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    CIVIL APPELLATE JURISDICTION

                       WRIT PETITION NO. 870 OF 2019

         Mrs. G.K.Malewadi                   ... Petitioner.
                   V/s.
         The Collector of Solapur & Ors.     ... Respondents.
                                      ---
                                        WITH
                 WRIT PETITION NO. 828 OF 2019

         Mrs. M.S. Kallurkar                 ... Petitioner.
                   V/s.
         The Collector of Solapur & Ors.     ... Respondents.
                                      ---
                                        WITH
                 WRIT PETITION NO. 872 OF 2019

         Mrs. S.S.Kamshetti                  ... Petitioner.
                   V/s.
         The Collector of Solapur & Ors.     ... Respondents.
                                      ---
                                        WITH
                 WRIT PETITION NO. 920 OF 2019

         Shri S.T.Kallurkar                          ... Petitioner.
                    V/s.
         The Collector of Solapur & Ors.            ... Respondents.
                                      ---
                                        WITH
                 WRIT PETITION NO. 11863           OF 2018

         Mohammad R. Patel                           ... Petitioner.
                   V/s.
         The Collector of Solapur & Ors.            ... Respondents.
                                      ---
                                        WITH



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                       WRIT PETITION NO. 11993 OF 2018

         P.G.Bhinge                                           ... Petitioner.
                   V/s.
         The Collector of Solapur & Ors.                     ... Respondents.
                                      ---
                                        WITH
                 WRIT PETITION NO. 12734                    OF 2018

         Smt. M. D. Kallurkar                ... Petitioner.
                   V/s.
         The Collector of Solapur & Ors.     ... Respondents.
                                      ---
                                        WITH
                 WRIT PETITION NO. 12735 OF 2018

         S.G.Patil                                            ... Petitioner.
                   V/s.
         The Collector of Solapur & Ors.                     ... Respondents.
                                      ---

         Mr. S.G. Kudle, Advocate, a/w. Ujwal R. Agandsurve,
         Advocate for the Petitioner in all petitions.
         Ms. Kavita Anchan, Advocate a/w. Arsh Misra, Advocate
         for Respondent No. 5a- Airport Authority of India.
         Mr. Akshay Patil, Advocate i/by Subhash Lolge for
         Respondent No. 5c.
         Mr.C.D. Mali, AGP, for the State- Respondent Nos. 1 to 4.
                                        ---

                                        CORAM : UJJAL BHUYAN, J.
                                         DATE    : OCTOBER 22, 2019.
         PC :

         1                 In this bunch of writ petitions already notice
         has been             issued with interim stay. Parties have also

filed affidavits. However, State may also file affidavit.

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spb/ 4wp870-19&group.odt 2 Learned counsel for the Petitioners to furnish English translation of the impugned order.

3 Stand over to 27.11.2019.

4 Interim order passed earlier shall continue till then.

(UJJAL BHUYAN, J.) .....

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