Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Punjab - Subsection Section 18(1) in The Punjab State Faculty of Ayurvedic and Unani Systems of Medicine Act, 1963 (1)The State Government may, by notification and after previous publication, make rules to carry out the purposes of this Act.
