Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Gujarat - Subsection Section 45(3) in Gujarat State Council for Physiotherapy Rules, 2013 (3)A member desiring to make any observation on any matter before the Council shall speak from his place and shall rise when he speaks and shall address the Presiding Authority.
