Bombay High Court
Dvb Group Merchant Bank (Asia) Ltd vs M. V. Malaviya Twenty Three Imo No ... on 13 December, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-9
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ADMIRALTY SUITS NO. 41 OF 2015
Dvb Asia Ltd. And Anr. ....PETITIONER
V/S
M. V. Malaviya Twenty Three Imo No 9299082
....RESPONDENT
And Ors WITH NOTICE OF MOTION (SUITS) LODGING NO. 1428 OF 2016 In ADMIRALTY SUITS 41 OF 2015 Dvb Group Merchant Bank (asia) Ltd ....PETITIONER V/S M. V. Malaviya Twenty Three Imo No 9299082 ....RESPONDENT And Ors WITH NOTICE OF MOTION (SUITS) LODGING NO. 3135 OF 2016 In ADMIRALTY SUITS 41 OF 2015 Dvb Group Merchant Bank (asia) Ltd ....PETITIONER V/S M. V. Malaviya Twenty Three Imo No 9299082 ....RESPONDENT And Ors And Axis Bank Ltd And Ors Applicant /interveners WITH NOTICE OF MOTION (SUITS) LODGING NO. 3135 OF 2016 Page 1/5 ::: Uploaded on - 14/12/2023 ::: Downloaded on - 14/12/2023 13:36:51 ::: In ADMIRALTY SUITS 41 OF 2015 Dvb Group Merchant Bank (asia) Ltd ....PETITIONER V/S M. V. Malaviya Twenty Three Imo No 9299082 ....RESPONDENT And Ors And Axis Bank Ltd And Ors Applicant /interveners WITH NOTICE OF MOTION (SUITS) LODGING NO. 1428 OF 2016 In ADMIRALTY SUITS 41 OF 2015 Dvb Group Merchant Bank (asia) Ltd ....PETITIONER V/S M. V. Malaviya Twenty Three Imo No 9299082 ....RESPONDENT And Ors WITH NOTICE OF MOTION (SUITS) NO. 726 OF 2019 In ADMIRALTY SUITS 41 OF 2015 Dvb Group Merchant Bank (asia) Ltd ....PETITIONER V/S M. V. Malaviya Twenty Three Imo No 9299082 ....RESPONDENT And 21 Ors WITH NOTICE OF MOTION (SUITS) NO. 757 OF 2017 In ADMIRALTY SUITS 41 OF 2015 Dvb Group Merchant Bank (asia) Ltd ....PETITIONER Page 2/5 ::: Uploaded on - 14/12/2023 ::: Downloaded on - 14/12/2023 13:36:51 ::: V/S M. V. Malaviya Twenty Three Imo No 9299082 ....RESPONDENT And Ors WITH NOTICE OF MOTION (SUITS) NO. 800 OF 2018 In ADMIRALTY SUITS 41 OF 2015 Dvb Group Merchant Bank (asia) Ltd ....PETITIONER V/S M. V. Malaviya Twenty Three Imo No 9299082....RESPONDENT And 8 Ors And Export Import Bank Of India (respondent) WITH NOTICE OF MOTION (SUITS) NO. 2447 OF 2019 In ADMIRALTY SUITS 41 OF 2015 Dvb Group Merchant Bank (asia) Ltd ....PETITIONER V/S M. V. Malaviya Twenty Three Imo No 9299082 ....RESPONDENT And 21 Ors WITH NOTICE OF MOTION (SUITS) NO. 1095 OF 2019 In ADMIRALTY SUITS 41 OF 2015 Dvb Group Merchant Bank (asia) Ltd ....PETITIONER V/S M. V. Malaviya Twenty Three Imo No 9299082 ....RESPONDENT And Ors Page 3/5 ::: Uploaded on - 14/12/2023 ::: Downloaded on - 14/12/2023 13:36:51 ::: WITH INTERIM APPLICATION NO. 346 OF 2020 In ADMIRALTY SUITS 41 OF 2015 Dvb Group Merchant Bank (asia) Ltd ....PETITIONER V/S ....RESPONDENT WITH INTERIM APPLICATION NO. 2521 OF 2021 In ADMIRALTY SUITS 41 OF 2015 Lekkumana Moorthy C Pillai (applicant) ....PETITIONER V/S Dvb Group Merchant Bank (asia) Ltd And 22 ....RESPONDENT Ors WITH INTERIM APPLICATION NO. 1458 OF 2021 In ADMIRALTY SUITS 41 OF 2015 Dvb Group Merchant Bank (asia) Ltd And Anr ....PETITIONER V/S M. V. Malaviya Twenty Three Imo No 9299082 ....RESPONDENT And 21 Ors CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 13th December, 2023 Page 4/5 ::: Uploaded on - 14/12/2023 ::: Downloaded on - 14/12/2023 13:36:51 ::: P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 30/01/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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