Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(4)(ii) in Rajasthan Fisheries Rules, 1958

(ii)[ the licensee shall not catch any fish less than 500 grams in weight of the species namely, Rohu, Cada, Mahaseer silver Carp. and grass Carp, if caught, should be immediately liberated alive in the water.] [Substituted by GSR 17, dated 20.9.1990 & GSR 19, dated 19.8.1991.]