Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(f) in The Coal Mines (Conservation and Development) Act, 1974

(f)any other expenditure which the Central Government may direct to be defrayed out of the money standing to the credit of the Account.