Punjab-Haryana High Court
Nirbhai Singh And Ors vs Punjab Mandi Board And Ors on 6 December, 2018
Author: Krishna Murari
Bench: Krishna Murari
LPA-264-2018 1
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
LPA-264-2018 (O&M)
Date of Decision: December 06, 2018
Nirbhai Singh and others
...Appellants
Versus
Punjab Mandi Board and others
...Respondents
CORAM: HON'BLE MR. JUSTICE KRISHNA MURARI,
CHIEF JUSTICE.
HON'BLE MR. JUSTICE ARUN PALLI, JUDGE.
Present: Mr. G.S. Bal, Senior Advocate with
Mr. A.D.S. Bal, Advocate,
for the appellant.
Mr. Sanjeev Sharma, Advocate
for respondent No. 1.
KRISHNA MURARI, C.J. (ORAL)
For orders, see detailed order of even date passed in LPA No. 130 of 2018 (Gurmeet Singh v. Presiding Officer, Industrial Tribunal, Bathinda and others).
(KRISHNA MURARI) CHIEF JUSTICE (ARUN PALLI) JUDGE December 06, 2018 Pkapoor Whether Speaking/Reasoned: YES / NO Whether Reportable: YES / NO 1 of 1 ::: Downloaded on - 18-02-2019 02:56:25 :::