Allahabad High Court
Waqf Allah Aulad And Another vs The Addl. District Judge And Others on 21 January, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 26 Case :- WRIT - A No. - 4226 of 2007 on Restoration Application No.304426 of 2009. Petitioner :- Waqf Allah Aulad And Another Respondent :- The Addl. District Judge And Others Petitioner Counsel :- Ashish Srivastava,S.P. Srivastava Hon'ble Shishir Kumar,J.
This is an application for recall of the order dated 11.11.2009. Cause shown is sufficient.
The application is allowed. The order dated 11.11.2009 is hereby, recalled. The writ petition is restored to its original number. The case may not be treated as tied up to me. Order Date :- 21.1.2010 Pk Court No. - 26 Case :- WRIT - A No. - 4226 of 2007 Petitioner :- Waqf Allah Aulad And Another Respondent :- The Addl. District Judge And Others Petitioner Counsel :- Ashish Srivastava,S.P. Srivastava Hon'ble Shishir Kumar,J.
Restored.
For orders, see order of date passed in Restoration Application No.304426 of 2009.
Order Date :- 21.1.2010 Pk