Section 13(1)(b) in The Gluconate Limited (Acquisition and Transfer of Undertakings) Act, 1986
(b)where the undertakings of the Company are directed to vest, under sub-section (2) of section 6, in an existing Government company, or under sub-section (2) of section 7, in a new Government company, an employee of such Government company on and from the date of such vesting,