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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttarakhand - Subsection

Section 16(2) in Kumaun and Uttarkhand Zamindari Abolition and Land Reforms Rules, 1965

(2)Copies of the notice shall be pasted at the notice board in the office of the Compensation Officer of the tahsil and at the office of the Gaon Sabha in the circle of which the notified area is situate.