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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(3) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(3)Each vessel shall have legibly painted on it in English or in Telugu language its number, capacity, use and application of contents of the vessel, and the same shall be entered in the register by the distillery Officer.