Section 13(3)(v) in The Transplantation of Human Organs Act, 1994

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Union of India - Subsection

Section 13(3)(v) in The Transplantation of Human Organs Act, 1994

(v)to inspect hospitals periodically for examination of the quality of transplantation and the follow-up medical care to persons who have undergone transplantation and persons from whom organs are removed; and

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Union of India - Subsection

Section 13(3)(v) in The Transplantation of Human Organs Act, 1994