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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Gujarat - Subsection

Section 52(4) in The Shree Somnath Sanskrit University Act, 2005

(4)The Executive Council after making such inquiry as it thinks fit, records its views in consultation with the Academic Council may grant or refuse the approval.Where the application or any part thereof is refused, grounds for such refusal shall be stated.