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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(1)(a) in The M.P. Sugarcane (Regulation of Supply and Purchase) Act, 1958

(a)cane of any variety grown in any area specified in such notification is unsuitable for use in a factory situated in the said area;