Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(2)(d) in The Tamil Nadu Aquaculture (Regulation) Act, 1995

(d)the form and manner of verification of the application and the fee which shall accompany the application for revision under section 16;