Patna High Court - Orders
Om Prakash Sinha vs The Union Of India & Ors on 29 February, 2016
Author: Hemant Gupta
Bench: Hemant Gupta, Navaniti Prasad Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.8459 of 2014
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Om Prakash Sinha
.... .... Petitioner/s
Versus
The Union of India & Ors
.... .... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Hemant Kumar Karan
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE HEMANT GUPTA
And
HONOURABLE MR. JUSTICE NAVANITI PRASAD SINGH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE HEMANT GUPTA)
2 29-02-2016As prayed on behalf of the respondents, put up this case on 8th March, 2016.
(Hemant Gupta, J.) (Navaniti Prasad Singh, J.) Rajeev/-
U