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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Chattisgarh - Subsection

Section 61(10) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(10)Well-rounded programme of pre-release planning and follow up of cases discharged from Special Homes shall be organized in all institutions in close collaboration with existing Government and Voluntary Welfare Organizations.