Bombay High Court
Gurumahima Heights Co-Operative ... vs Admirecon Infrastructure Pvt Ltd on 25 September, 2023
Board Sr.No.:-18
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 19367 OF 2023
In
COMMERCIAL APPEAL 88 OF 2023
Gurumahima Heights Co-operative Housing ....PETITIONER
Society Ltd.
V/S
Admirecon Infrastructure Pvt Ltd ....RESPONDENT
CORAM : HON'BLE THE CHIEF JUSTICE & HON'BLE JUSTICE SHRI ARIF S. DOCTOR, JJ DATE : 25th September, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 07/10/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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