Jammu & Kashmir High Court - Srinagar Bench
State Of Jk & Ors vs M/S Wpil Ltd Through Assistant Manager on 17 September, 2020
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
Serial No. 203
AFTER NOTICE CAUSELIST
(Through Virtual Mode )
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
AA No. 04/2015
State of JK & Ors.
...Petitioner(s)
Through: Mr M.A. Chashoo, AAG.
vs
M/S WPIL Ltd through Assistant Manager.
...Respondent(s)
Through:
CORAM:
Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
ORDER
17.09.2020 This matter was listed in After Notice Cause List and on mention taken up for consideration with permission of the Bench.
Registry to ensure extraction of arbitration records from the Arbitrator, namely, Ghous-ul-Nisa Jeelani (Retd. District Judge) by or before next date of hearing.
List again on 4th of November, 2020.
(Ali Mohammad Magrey) Judge.
SRINAGAR:
17.09.2020 "Hamid"ABDUL HAMID BHAT 2020.09.17 14:13 I attest to the accuracy and integrity of this document