Jammu & Kashmir High Court
Bhagat Ram And Others vs Vivek Puri Collector Land Acquisition on 4 December, 2020
Author: Tashi Rabstan
Bench: Tashi Rabstan
HIGH COURT OF JAMMU AND KASHMIR Sr. No.256
AT JAMMU
CPOWP No.64/2017
(Through Video Conferencing)
Bhagat Ram and Others
... Petitioner(s)
Through:- None.
V/s
Vivek Puri Collector Land Acquisition, Ramban
...Respondent(s)
Through:- None.
Coram :- HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
ORDER
04.12.2020 No representation, adjourned.
List again on 15.03.2021.
(Tashi Rabstan) Judge Jammu 04.12.2020 Surinder SURINDER KUMAR 2020.12.08 13:02 I attest to the accuracy and integrity of this document