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State of Rajasthan - Section

Section 4 in Matsya University, Alwar (Change of Name) Act, 2014

4. Citation of the principal Act.

- The principal Act may be cited as the Raj Rishi Bhartrihari Matsya University, Alwar Act, 2012.The Schedule(See section 3)Long Title. - In long title, for the existing expression "Matsya University at Alwar", the expression "Raj Rishi Bhartrihari Matsya University at Alwar" shall be substituted.Section 1. - In sub-section (1), for the existing expression "the Matsya University, Alwar", the expression "the Raj Rishi Bhartrihari Matsya University, Alwar" shall be substituted.Section 2. - For the existing clause (o), the following clause shall be substituted, namely:-
(o)"University" means the Raj Rishi Bhartrihari Matsya University, Alwar incorporated under section 3;.
Section 3. - In sub-section (1), for the existing expression "the Matsya University, Alwar ", the expression "the Raj Rishi Bhartrihari Matsya University, Alwar" shall be substituted.