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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(3)(vii) in The Insecticides Rules, 1971

(vii)No insecticides shall be sold or distributed without ISI Mark Certification.' by Notification No. G.S.R. 794(E), dated 12.8.2016 (w.e.f. 30.10.1971).]]