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State of Odisha - Section

Section 27 in The Revised Orissa Old Age Pension Rules, 1989

27.

[The amount of pension sanctioned by the Sub-Collector shall be paid by B.D.O. without any authority of A.G., Orissa to the Pensioner in every month subject to the provision of Rule 14.] [Substituted vide Orissa Gazette Extraordinary No. 418/17.3.1993-Notification No. 2294-I-S.D.-18/93-P. R.12.3.1993.]