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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Madhya Pradesh - Subsection

Section 46(2)(n) in The M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976

(n)
(i)the date by which a list of Legal Practitioners shall be prepared under sub-section (1) of Section 40;
(ii)the functions and the duties which shall be performed and discharged by the panel of Legal Practitioner under sub-section (3) of Section 40;
(iii)the remuneration to which panel Legal Practitioner shall be entitled under sub-section (4) of Section 40;