Section 98 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
98. Mixing and pouring of concrete.
- The employer shall ensure at a construction site of a building or other construction work that-(a)the concrete mixture does not contain any material which may unduly affect the setting of such concrete, weaken such concrete or corrode steel used with such concrete;(b)when dry ingredients of concrete are being mixed in confined spaces such as silos-(i)the dust shall be exhausted at the time of such mixing; and(ii)in case the dust can not be exhausted, as specified in sub-clause(i) the building workers shall wear respirators at the time of such mixing;(c)when concrete is being tipped from buckets, building workers are kept out of the range of any kickbacks of such buckets;(d)loads are not dumped or placed on setting concrete;
