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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Rajasthan - Subsection

Section 58(2)(g) in Rajasthan Power Sector Reforms Act, 1999

(g)the date before which in each year, the form in which and the particulars with which the annual statement of accounts shall be prepared and rendered to the Commission by the licensee: