Himachal Pradesh High Court
Urmila Devi And Others vs . Ved Parkash on 27 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Urmila Devi and others vs. Ved Parkash & others RSA No.71 of 2023 27.03.2023 Present: Mr. Dheeraj K. Vashisht, Advocate, for the appellants.
r to RSA No.71 of 2023 Notice be issued to the respondents, returnable within six weeks, on taking steps within a period of one week.
CMP No.2884 of 2023 Notice in the aforesaid terms. Reply, if any, be filed within a period of six weeks.
In the meantime, status quo qua nature and possession of the suit land be maintained by both the parties.
( Sushil Kukreja ) Judge 27th March, 2023 (reena) ::: Downloaded on - 27/03/2023 20:35:04 :::CIS