Tripura High Court
Party Name : Anita Paul & 13 Ors vs State Of Tripura & Ors on 27 March, 2017
Author: S.Talapatra
Bench: S.Talapatra
Case No :WP(C) 0000251/2012 Party Name : ANITA PAUL & 13 ORS Vs STATE OF TRIPURA & ORS THE HONBLE MR. JUSTICE S.TALAPATRA Ms. A. S. Lodh, learned Addl. G.A. appearing for the respondents has submitted that this
matter is impacted by a decision of this court [in the Division Bench] which has been challenged in the Supreme Court and is waiting for its decision. In View of this, list this matter on 04.05.2017. Download Date: 8-05-20] 7 15:05 1/1