Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Tripura High Court

Party Name : Anita Paul & 13 Ors vs State Of Tripura & Ors on 27 March, 2017

Author: S.Talapatra

Bench: S.Talapatra

Case No :WP(C) 0000251/2012

 

Party Name : ANITA PAUL & 13 ORS Vs STATE OF TRIPURA & ORS

 

THE HONBLE MR. JUSTICE S.TALAPATRA

 

Ms. A. S. Lodh, learned Addl. G.A. appearing for the respondents has submitted that this

matter is impacted by a decision of this court [in the Division Bench] which has been challenged in the Supreme Court and is waiting for its decision. In View of this, list this matter on 04.05.2017. Download Date: 8-05-20] 7 15:05 1/1