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[Cites 0, Cited by 1] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(e) in The Multi-State Co-Operative Societies Act, 2002

(e)convening meetings of the general body of the multi-State co-operative society, the board and the Executive Committee and other committees or sub-committees constituted under sub-section (1) of section 53 and maintaining proper records for such meetings;