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State of Gujarat - Section

Section 12A in The Gujarat Ayurved University Act, 1965

12A. [ Director of the Board of Post-Graduate Teaching and Research. [Section 12A inserted by Gujarat No. 30 of 2003, dated 19th September 2003.]

- The Director of the Board of Post-Graduate Teaching and Research shall be a whole time salaried officer. He shall be appointed by the Board of Post-Graduate Teaching and Research in accordance with the Regulations and his emoluments and conditions of service shall be determined by such Regulations. He shall exercise such powers and perform such duties as may be prescribed by the Statutes and Regulations.] [Sub-section (5A) inserted by Gujarat No. 30 of 2003, dated 19,h September 2003.]