Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] State of Bihar - Subsection Section 115(3) in The Bihar and Orissa Local Self-Government Act, 1885 (3)have control of all drains and other conservancy works within the Union which are not under the control of any other authority; and
