Madras High Court
M/S.V.V.Mineral (100% Eou) vs Union Of India on 7 June, 2021
Author: J.Nisha Banu
Bench: J.Nisha Banu
W.P.(MD)No.9845 of 2021
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 07.06.2021
CORAM:
THE HONOURABLE MRS. JUSTICE J.NISHA BANU
W.P.(MD)Nos.4661, 4664 & 4668 of 2021
and
W.M.P.(MD).Nos.3772, 3773, 3778, 3780, 3782, 3783, 6847 & 6850 of 2021
M/s.V.V.Mineral (100% EOU)
Represented by its Partner
Mr.S.Jegatheesan
17, Keeraikaranthattu Tisayanvillai
Tirunelveli-627657.
... Petitioner in W.P(MD).Nos.4661 & 4668 of 2021
M/s.Dhanalakshmi Srinivasan Sugars
Private Limited
Represented by its Managing Directorm
Mr.S.Jegadeesan
17, KeeraikaranthattuTisayanvillai
Tirunelveli-627657.
... Petitioner in W.P(MD).No.4664 of 2021
Vs.
1. Union of India,
Represented by the Finance Secretary
Department of Revenue
Ministry of Finance,
3rd Floor, Jeevan Deep Building,
Sansadmarg, New Delhi-110001
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W.P.(MD)No.9845 of 2021
2. Income Tax Settlement Commission
Additional Bench, Chennai
Represented by its Secretary,
Satguru Complex,
640, Anna Salai, Nandanam,
Chennai – 600035.
3. Assistant Commissioner of Income Tax
Central Circle – 2
Madurai.
... Respondents in all Writ Petitions
COMMON PRAYER: Writ Petitions filed under Article 226 of the Constitution
of India, to issue a Writ of directing the 2 nd respondent to permit the Petitioner to
file an application U/s.245C of the Income Tax Act, 1961 and proceed as per the
provisions of Section 245D(1) of the Income Tax Act, 1961.
For Petitioners : Mr.R.Sivaraman
(in all Writ Petitions)
For Respondents : Mr.T.R.Satheesh Kumar,
Standing Counsel for R1.
Mrs.K.G.Usharani,
Standing Counsel
for R2.
Mrs.S.Srimathi,
for R3.
(in all Writ Petitions)
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W.P.(MD)No.9845 of 2021
COMMONORDER
The learned counsel for the petitioners submitted that relief sought for in these Writ Petitions have become infructuous.
2.Recording the same, this Writ Petition is dismissed as infructuous. No costs. Consequently, connected Miscellaneous Petitions are closed.
07.06.2021
Index :Yes/No
Internet :Yes/No
kmm
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kmm To
1. Union of India, Represented by the Finance Secretary Department of Revenue Ministry of Finance, 3rd Floor, Jeevan Deep Building, Sansadmarg, New Delhi-110001
2. Income Tax Settlement Commission Additional Bench, Chennai Represented by its Secretary, Satguru Complex, 640, Anna Salai, Nandanam, Chennai – 600035.
3. Assistant Commissioner of Income Tax Central Circle – 2 Madurai.
W.P.(MD)Nos.4661, 4664 & 4668 of 2021 07.06.2021 4/4 https://www.mhc.tn.gov.in/judis/