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[Cites 3, Cited by 0]

Madras High Court

M/S.V.V.Mineral (100% Eou) vs Union Of India on 7 June, 2021

Author: J.Nisha Banu

Bench: J.Nisha Banu

                                                                               W.P.(MD)No.9845 of 2021


                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                                 DATED : 07.06.2021

                                                        CORAM:

                                   THE HONOURABLE MRS. JUSTICE J.NISHA BANU

                                        W.P.(MD)Nos.4661, 4664 & 4668 of 2021
                                                           and
                      W.M.P.(MD).Nos.3772, 3773, 3778, 3780, 3782, 3783, 6847 & 6850 of 2021

                  M/s.V.V.Mineral (100% EOU)
                  Represented by its Partner
                  Mr.S.Jegatheesan
                  17, Keeraikaranthattu Tisayanvillai
                  Tirunelveli-627657.

                                           ... Petitioner in W.P(MD).Nos.4661 & 4668 of 2021

                  M/s.Dhanalakshmi Srinivasan Sugars
                  Private Limited
                  Represented by its Managing Directorm
                  Mr.S.Jegadeesan
                  17, KeeraikaranthattuTisayanvillai
                  Tirunelveli-627657.
                                              ...     Petitioner in W.P(MD).No.4664 of 2021

                                                          Vs.

                  1. Union of India,
                     Represented by the Finance Secretary
                     Department of Revenue
                     Ministry of Finance,
                     3rd Floor, Jeevan Deep Building,
                    Sansadmarg, New Delhi-110001



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                                                                                   W.P.(MD)No.9845 of 2021


                  2. Income Tax Settlement Commission
                     Additional Bench, Chennai
                     Represented by its Secretary,
                     Satguru Complex,
                     640, Anna Salai, Nandanam,
                     Chennai – 600035.

                  3. Assistant Commissioner of Income Tax
                     Central Circle – 2
                     Madurai.

                                                              ... Respondents in all Writ Petitions

                  COMMON PRAYER: Writ Petitions filed under Article 226 of the Constitution
                  of India, to issue a Writ of directing the 2 nd respondent to permit the Petitioner to
                  file an application U/s.245C of the Income Tax Act, 1961 and proceed as per the
                  provisions of Section 245D(1) of the Income Tax Act, 1961.
                                      For Petitioners     : Mr.R.Sivaraman
                                                                 (in all Writ Petitions)
                                      For Respondents : Mr.T.R.Satheesh Kumar,
                                                            Standing Counsel for R1.
                                                            Mrs.K.G.Usharani,
                                                           Standing Counsel
                                                           for R2.
                                                            Mrs.S.Srimathi,
                                                           for R3.
                                                                 (in all Writ Petitions)




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                                                                                    W.P.(MD)No.9845 of 2021


                                                COMMONORDER

The learned counsel for the petitioners submitted that relief sought for in these Writ Petitions have become infructuous.

2.Recording the same, this Writ Petition is dismissed as infructuous. No costs. Consequently, connected Miscellaneous Petitions are closed.





                                                                                             07.06.2021
                  Index            :Yes/No
                  Internet         :Yes/No
                  kmm




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kmm To

1. Union of India, Represented by the Finance Secretary Department of Revenue Ministry of Finance, 3rd Floor, Jeevan Deep Building, Sansadmarg, New Delhi-110001

2. Income Tax Settlement Commission Additional Bench, Chennai Represented by its Secretary, Satguru Complex, 640, Anna Salai, Nandanam, Chennai – 600035.

3. Assistant Commissioner of Income Tax Central Circle – 2 Madurai.

W.P.(MD)Nos.4661, 4664 & 4668 of 2021 07.06.2021 4/4 https://www.mhc.tn.gov.in/judis/