Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(c) in Bihar Urban Local Body (Community Participation) Rules, 2013

(c)to certify the eligibility of person for various welfare schemes run by Government such as pensions and other economic assistance.