Section 1 in The Maharashtra State Legal Aid and Advice Board Rules, 1981
1. Short title and commencement.
(1)These rules may be called Maharashtra State Legal Aid and Advice Board Rules, 1981.(2)[ They shall come into force from the date of publication of these rules in the Maharashtra Government Gazette.] [M.G.G., part 1, Central Section, dated 5th December, 1981.]
