Kerala High Court
Shemeer vs Unknown on 24 April, 2012
Author: P.S.Gopinathan
Bench: P.S.Gopinathan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE. P.S.GOPINATHAN
TUESDAY, THE 24TH DAY OF APRIL 2012/4TH VAISAKHA 1934
Bail Appl..No. 2508 of 2012 ()
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CRIME NO.955 OF 2011 OF TIRUR POLICE STATION
PETITIONER/ACCUSED:
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SHEMEER
AGED 19 YEARS, S/O. SHERAFUDEEN, KAMMUNTE PURAKKAL
KUTTAYI, TIRUR, MALAPPURAM DISTRICT.
BY ADV. SRI.C.V.MANUVILSAN
COMPLAINANT(S)/COMPLAINANT:
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STATE OF KERALA
REPRESENTED BY THE SUB INSPECTOR OF POLICE, TIRUR
THROUGH THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA
ERNAKULAM.
BY PUBLIC PROSECUTOR SRI.R.RANJITH
THIS BAIL APPLICATION HAVING BEEN FINALLY HEARD ON 24-04-2012,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
P.S.GOPINATHAN, J.
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B.A.No. 2508 of 2012
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Dated this the 24th day of April, 2012
ORDER
The petitioner is the accused in Crime No.955 of 2011 of Tirur Police Station for offences under Sections 377 of the Indian Penal Code and Section 23 of the Juvenile Justice (Care and Protection of Children) Act. He was arrested on 21.2.2012. Ever since, he is in judicial custody. His application for bail was dismissed by the trial court as well as by the Sessions Judge. Now, this petition seeking an order to release the petitioner on bail.
2.Having taken notice that the petitioner had undergone undertrial imprisonment for more than 60 days, this petition is allowed and there would be an order directing the trial court to release the petitioner on bail on executing a bond for Rs.25,000/- (Rupees twenty five thousand only) with two solvent sureties each for the like amount to the satisfaction of the trial court on the following conditions:
B.A.No. 2508 of 2012 2
a) The petitioner shall report before the Investigating Officer at 10 A.M. on every Tuesday.
b) The petitioner shall not, directly or indirectly, make any inducement, threat or promise to any person acquainted with the facts of the case so as to dissuade him from disclosing such facts to the court or to any police officer.
P.S.GOPINATHAN, JUDGE cms