Section 34 in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955
34. Confirmation.
- A probationer shall be confirmed in his appointment at the end of the period of his probation if:-(a)he has passed the prescribed departmental examination, if any, completely;(b)he has passed a departmental test of proficiency in Hindi; and(c)the Registrar is satisfied that his integrity is unquestionable and that he is otherwise fit for confirmation.
