Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 85 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

85.

The appointment of a Government servant as the Secretary or Assistant Secretary or Marketing Inspector of a Market Committee on a Foreign service terms shall be in accordance with the conditions laid down in Fundamental Rules (110 to 127) and the contributions towards leave salary and pension due in respect of a Government servant shall be paid by the Market Committee concerned.