Bombay High Court
Jayant Kumar Ghosh Outdoor Catering ... vs Indian Railways Catering And Tourism ... on 6 April, 2023
Author: Sandeep V. Marne
Bench: S.V. Gangapurwala, Sandeep V. Marne
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 4639 OF 2022
R. and K. Associates .....Petitioner
V/s.
Indian Railways Catering and
Tourism Corporation Ltd. And Ors. .....Respondents
ALONGWITH
WRIT PETITION NO. 9962 OF 2022
WITH
INTERIM APPLICATION NO. 20078 OF 2022
Dinesh Singh Tomar Catering Services .....Petitioner
V/s.
Indian Railways Catering and
Tourism Corporation Ltd. And Ors. .....Respondents
ALONGWITH
WRIT PETITION (ST.) NO. 20398 OF 2022
Jayant Kumar Ghosh Outdoor Catering
Pvt. Ltd. Through its Manager .....Petitioner
V/s.
Indian Railways Catering and
Tourism Corporation Ltd. And Ors. .....Respondents
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Mr. Induprakash Tripathi i/by. Mr. C.K. Tripathi, Advocate for the
petitoner.
Mr. Amit Sale i/by. Consulta Juris, Advocate for IRCTC.
CORAM : S.V. GANGAPURWALA, ACTING CJ &
SANDEEP V. MARNE, J.
DATE : 6th APRIL, 2023. P.C. :
1. At the request of the parties, stand over to 8th June, 2023.
2. Interim order passed earlier to continue till then.
(SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE) ::: Uploaded on - 11/04/2023 ::: Downloaded on - 14/06/2023 13:22:54 :::