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Bombay High Court

Jayant Kumar Ghosh Outdoor Catering ... vs Indian Railways Catering And Tourism ... on 6 April, 2023

Author: Sandeep V. Marne

Bench: S.V. Gangapurwala, Sandeep V. Marne

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       IN THE HIGH COURT OF JUDICATURE AT BOMBAY

               CIVIL APPELLATE JURISDICTION

               WRIT PETITION NO. 4639 OF 2022



R. and K. Associates                                    .....Petitioner

       V/s.

Indian Railways Catering and
Tourism Corporation Ltd. And Ors.                       .....Respondents

                                   ALONGWITH

               WRIT PETITION NO. 9962 OF 2022
                              WITH
               INTERIM APPLICATION NO. 20078 OF 2022



Dinesh Singh Tomar Catering Services                    .....Petitioner

       V/s.

Indian Railways Catering and
Tourism Corporation Ltd. And Ors.                       .....Respondents

                                   ALONGWITH

               WRIT PETITION (ST.) NO. 20398 OF 2022



Jayant Kumar Ghosh Outdoor Catering
Pvt. Ltd. Through its Manager                    .....Petitioner

       V/s.

Indian Railways Catering and
Tourism Corporation Ltd. And Ors.                       .....Respondents



    ::: Uploaded on - 11/04/2023                       ::: Downloaded on - 14/06/2023 13:22:54 :::
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                                ----
Mr. Induprakash Tripathi i/by. Mr. C.K. Tripathi, Advocate for the
petitoner.

Mr. Amit Sale i/by. Consulta Juris, Advocate for IRCTC.



                CORAM : S.V. GANGAPURWALA, ACTING CJ &
                            SANDEEP V. MARNE, J.
                DATE :              6th APRIL, 2023.

P.C. :

1. At the request of the parties, stand over to 8th June, 2023.

2. Interim order passed earlier to continue till then.

(SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE) ::: Uploaded on - 11/04/2023 ::: Downloaded on - 14/06/2023 13:22:54 :::