Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 138 in Rajasthan District Board Account Rules 138. For every work undertaken by the Board the estimated cost of which does not exceed Rs. 1,000/- an account shall be kept in register No. 18.
