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[Cites 0, Cited by 0] [Section 54(4)] [Section 54] [Entire Act]

State of Uttarakhand - Subsection

Section 54(4)(b) in Uttaranchal Value Added Tax Act, 2005

(b)in case of persons belonging to the Uttaranchal Trade Tax Service, by selection on the principle of merit from amongst persons who hold or have held the post not below the rank of Additional Commissioner of Trade Tax.